D.H.WAGHELA, . R.S.GARG

46 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	42
39-RULE DISCHARGED/DISMISSED @ FH	1
38-RULE ABSOLUTE/ALLOWED @ FH	1
43-DISMISSED FOR DEFAULT @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1

COMMISSIONER OF INCOME TAX v. PRAKASH OIL INDUSTRIES AND GINNING FACTORY — Gujarat High Court (2006-11-16)
COMMISSIONER OF INCOME TAX v. LOK PRAKASHAN LTD. — Gujarat High Court (2006-11-16)
SHRI ASHOK J. PANDYA v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-11-04)
M/S.PATEL ANILKUMAR BHAGWANDAS v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2006-11-04)
COMMISSIONER OF INCOME TAX v. GUJARAT STATE FINANCE CORP. — Gujarat High Court (2006-11-03)
COMMISSIONER OF INCOME TAX v. M/S.SHRENIK MAHENDRABHAI — Gujarat High Court (2006-11-02)
THE STATE OF GUJARAT v. NIMIT MACHINE TOOLS — Gujarat High Court (2006-11-02)
COMMISSIONER OF INCOME TAX v. SHRI MANUBHAI M. PATEL — Gujarat High Court (2006-11-02)
COMMISSIONER OF INCOME TAX v. BARODA CHEMISTS PVT.LTD. — Gujarat High Court (2006-11-02)
V.G. GANATRA, DEV. OFFICER v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-11-01)