LexD.H.WAGHELA, . N.V.ANJARIA
21 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 21 |
Disposal nature
| (unspecified) | 7 |
| 26-DISMISSED @ ADM.STAGE | 6 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 3 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 3 |
| 44-PARTLY ALLOWED @ FH | 2 |
Recent judgments
- FATHESINH MAGANBHAI BARIYA v. STATE OF GUJARAT — Gujarat High Court (2012-05-11)
- CHUNILAL PUNJBHAI CHARPOT v. M V JOSHI - IAS, THE DESIGNAT-E OFFICER & THE SETTLEMENT — Gujarat High Court (2012-03-29)
- KISHORBHAI DAHYABHAI CHAUHAN v. THE STATE OF GUJARAT — Gujarat High Court (2012-03-29)
- CHANDULAL J MARVANIYA v. STATE OF GUJARAT - THROUGH SECRETARY — Gujarat High Court (2012-03-29)
- KATARA BHAVESHBHAI BABUBHAI v. DESIGNATED AUTHORITY UNDER THE GUJARAT PROVISION FOR DISQUAL — Gujarat High Court (2012-03-29)
- POPATJI CHHAGUJI v. THE STATE OF GUJARAT THE SECRETARY — Gujarat High Court (2012-03-29)
- DILIPBHAI MOTIBHAI BHOI v. STATE OF GUJARAT — Gujarat High Court (2012-03-29)
- GANPATBHAI SHANABHAI PARMAR v. STATE OF GUJARAT THRO THE SECRETARY — Gujarat High Court (2012-03-16)
- AMARSINH SHANKERBHAI PATEL v. STATE OF GUJARAT THRO THE SECRETARY — Gujarat High Court (2012-03-16)
- KESHA GANGA HARIJAN v. STATE OF GUJARAT — Gujarat High Court (2012-03-07)