LexD.H.WAGHELA, . G.R.UDHWANI
124 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 124 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 47 |
| 26-DISMISSED @ ADM.STAGE | 38 |
| 46-ANY OTHER MODE @ FH | 33 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 5 |
| 44-PARTLY ALLOWED @ FH | 1 |
Recent judgments
- STATE OF GUJARAT v. LAVJIJI S/O CHATURJI KAMAJI THAKOR — Gujarat High Court (2013-02-18)
- STATE OF GUJARAT v. LAVJIJI S/O CHTURJI KAMAJI THAKOR — Gujarat High Court (2013-02-18)
- LAVJIJI S/O CHATURJI KAMAJI THAKORE v. STATE OF GUJARAT — Gujarat High Court (2013-02-18)
- SANJAY DHANESHWAR YADAV v. STATE OF GUJARAT — Gujarat High Court (2013-01-30)
- GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. HEIRS OF DECD. MOHMAD KARIM PATEL — Gujarat High Court (2012-12-28)
- DEPUTY COLLECTOR v. MANORBHAI SOMABHAI PATEL — Gujarat High Court (2012-12-28)
- DEPUTY COLLECTOR v. BHEMABHAI NANABHAI PAGI — Gujarat High Court (2012-12-28)
- DEPUTY COLLECTOR v. NANABHAI FULABHAI PAGI — Gujarat High Court (2012-12-28)
- DEPUTY COLLECTOR v. BABUBHAI SHIVABHAI PATEL — Gujarat High Court (2012-12-28)
- DEPUTY COLLECTOR v. PATEL KANJIBHAI LALABHAI — Gujarat High Court (2012-12-28)