LexD.H.WAGHELA, . G.B.SHAH
69 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 69 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 46 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 10 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 9 |
| 35-ANY OTHER MODE @ ADM.STAGE | 2 |
| 44-PARTLY ALLOWED @ FH | 1 |
| 46-ANY OTHER MODE @ FH | 1 |
Recent judgments
- PALAS PRABHATSINH MOHANSINH v. DISTRICT PRIMARY EDUCATION OFFICER — Gujarat High Court (2012-09-27)
- NAYANABEN YOGENDRABHAI PANDYA v. STATE OF GUJARAT — Gujarat High Court (2012-09-24)
- O.P.KHURANA v. UNION OF INDIA THROUGH GENERAL MANAGER — Gujarat High Court (2012-09-24)
- M/S RIDHI SIDHI PRINTS PVT LTD v. COMMISSIONER — Gujarat High Court (2012-09-24)
- STATE OF GUJARAT v. ASHWINKUMAR NATHALAL PATEL — Gujarat High Court (2012-09-04)
- DEVAT SAGRAMBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2012-08-29)
- KANJIBHAI KALUBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2012-08-29)
- HITESHBHAI BHIKHABHAI VYAS v. STATE OF GUJARAT — Gujarat High Court (2012-08-29)
- TEJAL MAHENDRABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-08-29)
- DIXITKUMAR JAYANTILAL PATEL v. STATE OF GUJARAT - THROUGH PRINCIPAL SECRETARY — Gujarat High Court (2012-08-29)