D.H.WAGHELA

1,903 recorded High Court judgment(s) · 1999–2012

Courts

Gujarat High Court

1903

38-RULE ABSOLUTE/ALLOWED @ FH	700
46-ANY OTHER MODE @ FH	482
39-RULE DISCHARGED/DISMISSED @ FH	391
26-DISMISSED @ ADM.STAGE	232
42-RULE DISCHARGED @ FH	32
35-ANY OTHER MODE @ ADM.STAGE	30
44-PARTLY ALLOWED @ FH	14
40-WITHDRAWN @ FH	11

S.L. BALAT v. STATE OF GUJARAT — Gujarat High Court (2012-11-03)
N.J. WAGHELA WORKCHARGE OPERATOR v. GUJARAT JAL SAMPATTI VIKAS NIGAM LTD. — Gujarat High Court (2012-11-02)
LA MERE APPARELS LTD. v. STATE OF GUJARAT — Gujarat High Court (2012-08-23)
RAMESHCHANDRA BHIKHALAL SONI v. STATE OF GUJARAT — Gujarat High Court (2012-08-09)
GUJARAT STATE PHARMACIST ASSOCIATION v. STATE OF GUJARAT — Gujarat High Court (2012-05-02)
MAHIDA SHAKUNTALABEN DAHYABHAI v. DISTRICT PRIMARY EDUCATION OFFICER — Gujarat High Court (2012-04-30)
CHANDRASINH M SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2012-04-20)
DIVISIONAL RAILWAY MANAGER v. ISMAIL MOHAMMED FAKIR — Gujarat High Court (2012-03-30)
GUJARAT MAZDOOR SABHA v. GOVERNMENT OF INDIA — Gujarat High Court (2012-03-26)
MUMAN VALIBHAI MEMANJI PALSANIYA v. STATE OF GUJARAT — Gujarat High Court (2012-03-26)