D.H.WAGHELA, . D.A.MEHTA

110 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

110

46-ANY OTHER MODE @ FH	105
40-WITHDRAWN @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1
38-RULE ABSOLUTE/ALLOWED @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

ALEMBIC CHEMICAL WORKS LTD. (ALEMBIC LTD.) v. DY. C.I.T. — Gujarat High Court (2003-10-16)
COMMISSIONER OF INCOME TAX v. KANTABEN BHAGWANDAS PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. HARESH K PATEL MINOR THRO' GUARDIAN K K PATEL & S K PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. MAHESH BHAGWANDAS PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. MAFATLAL BHAGWANDAS PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. MINOR HARESH K.PATEL (BOI)-14 THRO.K.K.PATEL & 2 OTHERS — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. MINOR HARESH K PATE (BOI)-19 THRO.K.K.PATEL & 2 OTHERS — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. KIRIT S PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. VITHALBHAI M PATEL — Gujarat High Court (2003-10-15)
COMMISSIONER OF INCOME TAX v. VITHALBHAI MAFATLAL PATEL — Gujarat High Court (2003-10-15)