D.H. WAGHELA (CJ),. S.C.PARIJA

241 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• GUNANIDHI MALLICK v. GOVT.OF ORISSA — Orissa High Court (2016-02-02)
• KISHORE KUMAR PANDA v. CHIEF SECRETARY TO THE GOVT.OF ODISHA — Orissa High Court (2016-02-02)
• M/S.SAHEB CONSTRUCTION v. STATE OF ODISHA — Orissa High Court (2016-02-02)
• BIKASH KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2016-02-02)
• STATE v. MADHABA PADHY — Orissa High Court (2016-02-02)
• UNION OF INDIA. v. JAGABANDHU NAYAK — Orissa High Court (2016-02-02)
• M/S.SS MINING and INFRA PVT.LTD. v. ODISHA MINING CORP.LTD. — Orissa High Court (2016-02-02)
• GANGADHAR PANIGRAHY v. CHIEF SECRETARY TO GOVT.OF ODISHA — Orissa High Court (2016-02-02)
• AJAY KU.GIRI v. STATE OF ORISSA — Orissa High Court (2016-02-02)
• BRAJAKISHORE MOHARAN v. PRINCIPAL R COLLEGE — Orissa High Court (2016-02-01)