D.H. WAGHELA (CJ),. BISWANATH RATH

503 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• M/S.MIDEST INTEGRATE v. STATE and ORS. — Orissa High Court (2015-12-16)
• DR.ASHOK KUMAR MOHAPATRA v. UNION OF INDIA — Orissa High Court (2015-11-16)
• M/S.JBS ENERGY LTD. v. STATE BANK OF INDIA — Orissa High Court (2015-10-13)
• M/S.BERHAMPUR COLD STORAGE PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2015-10-13)
• KUMUDINI SAMANTARAY v. MANAGER,U.C.O.BANK — Orissa High Court (2015-10-13)
• M/S.ARSS INFRASTRUCTURE PROJECTS LTD. v. NATIONAL ALUMINIUM COMPALY LTD.NALCO — Orissa High Court (2015-10-13)
• SUJATA BERIHA v. DISTRICT JUDGE,BARGARH — Orissa High Court (2015-10-13)
• M/S.NIRAJ CEMENT STRUCTURALS LTD. v. NATIONAL ALUMINIUM COMPANY LTD.NALCO — Orissa High Court (2015-10-13)
• SURESH CHANDRA PATRA v. PARADIP PORT TRUST — Orissa High Court (2015-10-13)
• PRAKASH CHANDRA JENA v. STATE OF ODISHA — Orissa High Court (2015-10-13)