D.H. WAGHELA (CJ),. B.P.RAY

77 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• JITENDRA KU GURU v. UNION OF INDIA,NEW DELHI — Orissa High Court (2015-12-03)
• BASUDEV ACHARYE v. STATE OF ORISSA — Orissa High Court (2015-11-27)
• MHT and PPHT JV v. MAHANADI COALFIELDS LIMITED — Orissa High Court (2015-11-27)
• BASUDEV ACHARYE v. STATE OF ORISSA — Orissa High Court (2015-11-27)
• AKSHYA KU BISWAL v. STATE OF ORISSA — Orissa High Court (2015-11-27)
• USHARANI DAS v. SURYANARAYAN DAS — Orissa High Court (2015-11-27)
• CARLYN DAVID v. STATE OF ODISHA — Orissa High Court (2015-11-27)
• ISWAR CH.PRADHAN v. RAJAKISHORE SHARMA — Orissa High Court (2015-11-27)
• M/S.MESCO KALINGA ST v. STATE and ANR. — Orissa High Court (2015-11-27)
• MESCO KALINGA STEEL v. STATE — Orissa High Court (2015-11-24)