LexD.G. KARNIK, R.M.S. KHANDEPARKAR
177 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 177 |
Disposal nature
| DISPOSED OFF | 151 |
| WITHDRAWN | 11 |
| DISMISSED | 4 |
| REJECTED | 4 |
| CONSENT TERM | 3 |
| Disposed Off | 1 |
| TRANSFERD TO SUPREME COURT | 1 |
| DELAY CONDONATED/REJECTED. | 1 |
Recent judgments
- lanyard foods limited v. china shipping development co limited and anr — Bombay High Court (2008-06-13)
- M/S.GULF AIR v. CANARA BANK and ORS. — Bombay High Court (2007-12-20)
- MARWAH STEELS PVT. LTD. AND ANR. v. UNION OF INDIA AND ANR. — Bombay High Court (2007-10-05)
- CHANDRAKANT BHOGILAL GOHIL v. PURSHOTTAM M. MAKHWANA and ORS. — Bombay High Court (2007-07-13)
- TARDEO PROPERTIES LTD. v. BANK OF BARODA — Bombay High Court (2007-07-13)
- M/S.SYNTEX CORPORATION v. RAJKUMAR KESHARDEV and ANR. — Bombay High Court (2007-07-13)
- DHARMESH BHANABHAI v. M/S. TOP SYRINGE MANUFACTURING CO. AND 3 ORS. — Bombay High Court (2007-07-13)
- SARVADAMAN MANSUKHLAL DOSHI AND 11 ORS. v. DEEPAK MANSUKHLAL DOSHI — Bombay High Court (2007-07-13)
- SAVA SECURITIES PVT LTD v. VENKATBALIGA and ORS — Bombay High Court (2007-06-29)
- WIPRO FINANCE LTD. v. GARWARE MARINE INDUSTRIES LTD. and ANR. — Bombay High Court (2007-06-28)