D.G. KARNIK, F.I. REBELLO

319 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• SMITHA SHETTY AND ORS. v. S. M. KAMBLE AND ORS. — Bombay High Court (2010-06-21)
• M/S.INTER GOLD (I) LTD. v. THE STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2010-04-29)
• GAURI ANAND GOKHALE AND ANR. v. SATISH BALAN AND 3 ORS. AND UNION OF INDIA AND ANR. — Bombay High Court (2010-04-06)
• SATYAWAN SINGH v. UNION OF INDIA AND ORS. — Bombay High Court (2010-04-06)
• SARIKA VASANTRAO SHINDE v. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, SANGLI AND ORS. — Bombay High Court (2010-03-08)
• SATYAWAN SINGH v. UNION OF INDIA AND ORS. — Bombay High Court (2010-03-08)
• ROMA K.SALUJA v. ST.XAVIER'S HIGH SCHOOL and ORS. — Bombay High Court (2010-03-08)
• MARUTI VITHOBA KOLI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-03-08)
• SARIKA VASANTRAO SHINDE v. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, SANGLI AND ORS. — Bombay High Court (2010-03-08)
• THE STATE OF MAHARASHTRA AND ORS. v. SUHAS SITARAM DAMDHERE AND ORS. — Bombay High Court (2010-03-08)