LexD.G. KARNIK
10,773 recorded High Court judgment(s) · 1993–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 10773 |
Disposal nature
| DISPOSED OFF | 2176 |
| Disposed Off | 1304 |
| Rejected | 1219 |
| Dismissed | 833 |
| DISMISSED | 718 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 619 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 496 |
| Allowed | 477 |
Recent judgments
- THE STATE OF MAHARASHTRA v. M/S MURLIDHAR SHANKAR JANDE and CO. THR PARTNER MURLIDHAR SHANKAR JANDE (DECD THR HEIRS) — Bombay High Court (2017-11-23)
- SHRI MOHAMMED MATIOOB v. NAWAB AHMED — Bombay High Court (2017-03-31)
- DILIP VISHNU KOLHATKAR v. SMT. RAJANI KUSUMAKAR KHARE DECEASED VASANT K. SHEVDE AND OTHER — Bombay High Court (2016-12-14)
- SHRI DIPAK JAYSING CHAVAN AND ANR. v. IQBAL RASUL BAGWAN — Bombay High Court (2013-10-21)
- SHRI DIPAK JAYSING CHAVAN AND ANR. v. IQBAL RASUL BAGWAN — Bombay High Court (2013-10-21)
- MRS. SAVITRI DUBEY v. ENGG. EXPORT PROMOTION COUNCIL — Bombay High Court (2012-05-09)
- THE CONFERENCE OF CHURCHES OF CHRIST IN WESTERN INDIA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-05-08)
- VINAY RAMCHANDRA SANE v. LEELA BHASKAR BHAGWAT — Bombay High Court (2012-05-08)
- BARAMATI NAGAR PARISHAD AND ANR. v. HEMANT PUSHPASEN GORE AND ANR. — Bombay High Court (2012-05-08)
- SHRI. MADHUKAR SHIVAJI MATKAR v. MISS. MOHINI AMARSINGH BEDI — Bombay High Court (2012-05-08)