D.G.KARIA

96 recorded High Court judgment(s) · 1995–1997

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	47
42-RULE DISCHARGED @ FH	19
39-RULE DISCHARGED/DISMISSED @ FH	13
26-DISMISSED @ ADM.STAGE	9
46-ANY OTHER MODE @ FH	3
28-REJECTED @ ADM.STAGE	2
31-NOTICE DISCHARGED @ ADM.STAGE	1
43-DISMISSED FOR DEFAULT @ FH	1

HEMKUNVAR RAVJI v. BHUPATSING JIVABHAI BARAD DECD.THRO'HEIRS — Gujarat High Court (1997-11-27)
RANCHHODBHAI V DESAI v. BANSIDHAR AMRITLAL PARIKH& ORS — Gujarat High Court (1997-11-19)
RAJESH BHAGWANBHAI SAIJPAL v. GURUPRASAD MAHAPATRA DISTRICT MAGISTRATE — Gujarat High Court (1997-10-24)
HARISHBHAI DHARMSI PATEL v. GOVINDSINH JAGANNATHSINH RAJPUT — Gujarat High Court (1997-10-24)
PATEL JASUBHAI ARJANBHAI VAGHASIA v. STATE OF GUJARAT — Gujarat High Court (1997-10-21)
PATEL PRABHUBHAI SADABHAI v. STATE OF GUJARAT — Gujarat High Court (1997-10-16)
HARSUKHBHAI HANSARAJBHAI KACHHADIYA v. UNION OF INDIA — Gujarat High Court (1997-10-15)
SHASHIKANT AMARCHAND HINDOCHA v. STATE OF GUJARAT — Gujarat High Court (1997-10-14)
KIRIT PADMANBH VYAS v. STATE OF GUJARAT — Gujarat High Court (1997-10-13)
ATULBHAI H RATOD v. STATE OFGURJAT — Gujarat High Court (1997-10-10)