LexD.G. DESHPANDE, S.R. SATHE
59 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 59 |
Disposal nature
| APPEAL DISMISSED/CONFIRMED | 38 |
| PARTLY ALLOWED PARTLY DISMISSED | 7 |
| OTHERS DISPOSED OFF | 6 |
| APPEAL ALLOWED/REVERSED | 6 |
| Disposed Off | 1 |
| BAIL GRANTED / REJECTED(FOR APEAL) | 1 |
Recent judgments
- SHIVLING SHANKAR MEHADALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-05-04)
- THE STATE OF MAHARASHTRA v. DILIP RAGHUNATH CHAVAN — Bombay High Court (2007-05-03)
- VITHAL CHIMARAYA GAWADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-04-20)
- STATE v. BHAGWAN JAGANNATH MARKAD and ORS. Vs BHAGWAN JAGANNATH MARKAD AND OTHERS. — Bombay High Court (2007-04-20)
- VITHAL CHIMARAYA GAWADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-04-20)
- STATE v. BHAGWAN JAGANNATH MARKAD and ORS. Vs BHAGWAN JAGANNATH MARKAD AND OTHERS. — Bombay High Court (2007-04-20)
- SOU. MANGALA VILAS PAWAR v. DILIP PANDURANG KADAM AND OTHERS. — Bombay High Court (2007-03-29)
- STATE v. P.N. WAGH and ORS. Vs PRABHAT @ BHAI NARAYAN WAGH AND ORS — Bombay High Court (2007-03-29)
- HAMAJEKHAN KASAM MULANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-03-29)
- STATE v. DILIP PANDURANG KADAM and 9 ORS. Vs DILIP PANDURANG KADAM AND OTHERS. — Bombay High Court (2007-03-29)