D.G. DESHPANDE,P. V. HARDAS

32 recorded High Court judgment(s) · 2003–2003

Courts

Bombay High Court

Dismissed/Rule Discharged	14
Dispossed Off/Dismiss for Default	9
Admitted/Allowed/Granted/Rule Absolute	7
Partly allowed	1
Withdrawn	1

BASVARAJ PATIL v. STATE — Bombay High Court (2003-02-25)
SHRI DILIP SOMA SHETYE v. STATE OF GOA — Bombay High Court (2003-02-25)
SHRI S.B.GAUDE v. STATE OF GOA and ORS. — Bombay High Court (2003-02-19)
RANI CONSTRUCTION PVT. LTD., v. SHRI NARAYAN RAJARAM BHANDEKAR — Bombay High Court (2003-02-19)
SHRI.ANTONIO R.BORGES and ORS. v. UNION OF INDIA and ORS. — Bombay High Court (2003-02-19)
VASCO CITIZENS ASSOCIATION AND ORS. v. SPORTS AUTHORITY OF GOA AND ORS. — Bombay High Court (2003-02-19)
SHRI MAHADEO M.NAIK and ORS. v. STATE OF GOA and ORS. — Bombay High Court (2003-02-19)
LALSAB PALTON v. STATE OF GOA — Bombay High Court (2003-02-18)
SHRI VENKATESH A.NARVENKAR v. STATE OF GOA and ORS. — Bombay High Court (2003-02-17)
SHRI K.M. MARALKAR v. STATE OF GOA AND ORS. — Bombay High Court (2003-02-10)