D.G. DESHPANDE, . NISHITA MHATRE

157 recorded High Court judgment(s) · 2007–2007

Courts

Bombay High Court

157

BAIL GRANTED / REJECTED(FOR APEAL)	48
DELAY CONDONATED/REJECTED.	34
OTHERS DISPOSED OFF	32
OTHER DISPOSED OFF	19
APPEAL DISMISSED/CONFIRMED	10
PARTLY ALLOWED PARTLY DISMISSED	6
ABATED	2
WITHDRAWN	2

RAJU RAMDAS NALAVADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
SATISH DNYANESHWAR JAGTAP AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
SURAJ SARDAMAN YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
AJAYKUMAR SUNILKUMAR SHARMA v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
THE STATE OF MAHARASHTRA v. BALRAJE @@ VIKRANT RAJAN PATIL AND ORS. — Bombay High Court (2007-06-27)
LILADHAR MAHADEO SHIRKE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
KASHINATH BABU SUTAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
VIMAL DINKAR PARSE v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-27)
THE STATE OF MAHARASHTRA v. DANESH NAZIR KAZI — Bombay High Court (2007-06-26)
MARUTI RAMCHANDRA GHOLAP v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-06-26)