LexD.G. DESHPANDE
43 recorded High Court judgment(s) · 2003–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 43 |
Disposal nature
| Admitted/Allowed/Granted/Rule Absolute | 17 |
| Dispossed Off/Dismiss for Default | 8 |
| Bail Granted | 6 |
| Dismissed/Rule Discharged | 6 |
| Disposed of | 3 |
| Dismissed | 1 |
| Allowed | 1 |
| Withdrawn | 1 |
Recent judgments
- FOMENTO RESORTS AND HOTELS LTD THROUGH MANAGING DIRECTOR ANJU TIMBLO AND 2 ORS., v. VILLAGE PANCHAYAT OF TALEIGAO — Bombay High Court (2007-05-28)
- THE CHIEF OFFICER, CURCHOREM CACORA MUNICIPAL COUNCIL v. MR. SANDEEP G. DESSAI AND 10 ORS., — Bombay High Court (2007-05-23)
- KRUPESH FAL DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- PRASHANT DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- FOMENTO RESORTS AND HOTELS LTD THROUGH MANAGING DIRECTOR ANJU TIMBLO AND 2 ORS., v. VILLAGE PANCHAYAT OF TALEIGAO — Bombay High Court (2007-05-21)
- SANJAY NAIK DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- RAJU DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- MAHESH FAL DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- NARESH BHIKU NAIK DESSAI v. STATE THROUGH CUNCOLIM POLICE STATION — Bombay High Court (2007-05-21)
- SMT.RUKMINIBAI RAMDAS FOL DESSAI,QUEPEM-GOA. v. SHRI KRISHNA UTTOM FOL DESSAI AND 98 ORS., — Bombay High Court (2004-06-18)