D.DASH,. V. NARASINGH

623 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• GARIBA NAIK v. STATE — Orissa High Court (2024-10-09)
• ACHUTA PRADHAN v. STATE — Orissa High Court (2024-10-09)
• PRAVAT KR. TRIPATHY v. STATE — Orissa High Court (2024-10-09)
• STATE OF ORISSA v. BALI DIGAL — Orissa High Court (2024-10-09)
• SANJU BENTAKAR v. STATE — Orissa High Court (2024-10-09)
• TIRTHA BISI v. STATE — Orissa High Court (2024-10-09)
• SANGRAM KESHARI SWAIN v. UNION OF INDIA — Orissa High Court (2024-10-09)
• STATE v. BIRANCHI NARAYAN — Orissa High Court (2024-10-09)
• JHARBULU PADHAN v. STATE — Orissa High Court (2024-10-09)
• LAIKHAN BHUMIA v. STATE OF ODISHA — Orissa High Court (2024-10-09)