D.DASH,. S.K. PANIGRAHI

312 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• JYOCHHNA SAHOO@JYOCHHNAMAYEE@JYOSTNA SAHOO v. STATE OF ORISSA — Orissa High Court (2024-08-16)
• GEETANJALI BEHERA v. A.O., HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. (HUDCO.) — Orissa High Court (2024-07-23)
• SURESHAN NAIK v. STATE OF ORISSA — Orissa High Court (2023-11-10)
• AJU SINGH v. STATE OF ORISSA — Orissa High Court (2023-11-10)
• RAJU@RAJ KISHORE DAS v. STATE OF ORISSA — Orissa High Court (2023-11-10)
• TIKESWAR NAIK@RUNI MAHALIA v. STATE OF ORISSA — Orissa High Court (2023-11-10)
• RAJU@RAJKISHORE DAS v. STATE OF ORISSA — Orissa High Court (2023-11-10)
• KULU BHUYAN v. STATE OF ORISSA — Orissa High Court (2023-10-19)
• BANSIDHAR MOHARANA v. STATE OF ODISHA — Orissa High Court (2023-10-19)
• BANAMALI SAHU v. STATE OF ODISHA — Orissa High Court (2023-10-19)