LexD.DASH,. S.K.MISHRA
287 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 287 |
Disposal nature
| Disposed Off | 204 |
| Withdrawn | 51 |
| Dismissed | 24 |
| Dropped | 6 |
| Allowed | 1 |
| Not Pressed | 1 |
Recent judgments
- SMT.SURESWARI DEVI v. STATE and ORS. — Orissa High Court (2020-11-09)
- VEDPRAKASH NATH v. STATE OF ODISHA — Orissa High Court (2019-02-04)
- SUKADEV SAHOO v. NHAI — Orissa High Court (2018-08-24)
- RANJIT DEHURI v. NATIONAL HIGHWAY AUTHORITY OF INDIA,PIU — Orissa High Court (2018-08-24)
- KHAGESWAR SAHU v. NHAI — Orissa High Court (2018-08-24)
- JITENDRA KUMAR PATEL v. STATE OF ODISHA — Orissa High Court (2018-08-24)
- PRAMOD KHILAR v. NHAI — Orissa High Court (2018-08-24)
- HRUSHIKESH PRADHAN v. NHAI — Orissa High Court (2018-08-24)
- JITENDRA KUMAR PATEL v. STATE OF ODISHA — Orissa High Court (2018-08-24)
- MD.MAHARAM KHAN v. NATIONAL HIGHWAY AUTHORITY OF INDIA,PIU — Orissa High Court (2018-08-24)