D.DASH,. GOURISHANKAR SATAPATHY

635 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SK. AZHARUDDIN v. DEBTS RECOVERY TRIBUNAL, ODISHA — Orissa High Court (2024-09-06)
• BIBOL TOPPO v. STATE OF ODISHA — Orissa High Court (2024-09-06)
• KARTIK PARIMANIK v. STATE — Orissa High Court (2024-05-21)
• JEET AMARESH SATPATHY v. STATE OF ORISSA — Orissa High Court (2024-05-21)
• RABINDRA MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2024-05-13)
• AVINASH ROUT v. STATE OF ODISHA — Orissa High Court (2024-05-13)
• BHAGIRATHI MAHAPATRA v. STATE OF ODISHA — Orissa High Court (2024-05-13)
• RABI GOND v. STATE OF ORISSA — Orissa High Court (2024-05-13)
• KISHORE BAKHALA v. STATE — Orissa High Court (2024-05-13)
• SAYED MAHTAB JAMAL v. STATE OF ORISSA — Orissa High Court (2024-05-13)