D.DASH,. ANANDA CHANDRA BEHERA

63 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SIKSHA O ANUSANDHAN v. AO CUM CM, BANK OF BARODA, BBSR — Orissa High Court (2023-12-19)
• MIHIR KUMAR KARAN v. STATE — Orissa High Court (2023-10-19)
• HEMANTA KUMAR BHOI v. STATE OF ORISSA — Orissa High Court (2023-10-19)
• MANOHAR BARIHA v. STATE — Orissa High Court (2023-10-09)
• KARTIKESWAR JANI v. STATE — Orissa High Court (2023-10-09)
• KAIBALAYA SUNANI v. STATE — Orissa High Court (2023-10-09)
• BALAVA PATRA v. STATE — Orissa High Court (2023-10-09)
• MANOJ @ MANNA BAGHEI v. STATE — Orissa High Court (2023-10-09)
• ANJI@RANJIT NAIK v. STATE — Orissa High Court (2023-10-09)
• JATIA MUNDA v. STATE — Orissa High Court (2023-10-09)