LexD.DASH
46,079 recorded High Court judgment(s) · 2014–2024
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 46079 |
Disposal nature
| Disposed Off | 42809 |
| Allowed | 1916 |
| Dismissed | 602 |
| Dismissed For Default/Non-Prosecution | 374 |
| Withdrawn | 223 |
| Rejected | 54 |
| Converted | 26 |
| Not Pressed | 20 |
Recent judgments
- SUBODH KUMAR MAHANTO v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- BHAGIRATHI PALEI v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- GUDU DIGAL v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- PRAVAKAR MALIK v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- BIKRAM SEKHAR MALLICK v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- SANDEEP THAKUR v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- RAMESH CHANDRA BEHERA v. BISHNUPRIYA NAIK@NAYAK — Orissa High Court (2024-10-05)
- MANU KHAN @ SK REHAMAN v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- NISHIKANTA KARAN v. STATE OF ODISHA — Orissa High Court (2024-10-05)
- SANJAY JAGAT @ SANJU v. STATE OF ODISHA — Orissa High Court (2024-10-05)