D.D. SINHA, S.R. DONGAONKAR

20 recorded High Court judgment(s) · 2006–2009

Courts

Bombay High Court

Dispossed Off/Dismiss for Default	8
Dismissed/Rule Discharged	6
Admitted/Allwd/Granted/Rule Absolute	2
ALLOWED	1
Rejected at Admission Stage	1
Withdrawn	1
OTHER DISPOSED OFF	1

MANOJ S/O NAGARAO POTBAHRE v. STATE OF MAH. THR ITS CHIEF SEC. AND 6 OTHS — Bombay High Court (2009-09-10)
BALKRISHNA S/O YESHWANTA MUNESHWAR v. STATE OF MAHARASHTRA AND 4 OTHERS — Bombay High Court (2009-09-10)
VIJAY KASHIRAO ADOKAR, v. STATE OF MAH THR THE SECY. RURAL DEVP. and RAJGAR HAMI YOJANA AND 3 ANR. — Bombay High Court (2009-01-16)
DR. PARMANAND S/O TULSIRAM DHUDHE v. THE STATE OF MAHARASHTRA THR. SECY. and ORS. — Bombay High Court (2008-01-18)
SURAJ BHAIYYALAL MESHRAM v. THE COLLECTOR, BHANDARA and ANOR — Bombay High Court (2007-12-14)
STATE OF MAHA. THR THE EX. ENGINEER AND ANOTHER v. M/S RAMDAS CONSTRUCTION CO. AND ANOTHER — Bombay High Court (2006-11-20)
SADANAND BHAGWAN GAIKWAD v. STATE OF MAHA THR SEC AND 2 ORS — Bombay High Court (2006-09-07)
VIJAY NAMDEORAO PAWAR v. M.S.R.T COR THR GEN MANGER AND 3 ORS — Bombay High Court (2006-08-31)
MAHARASHTRA STATE ELECTRICITY BOARD THR. SUPERINTENDING ENGG. and ANOR. v. SHAMSHER KHAN S/O AMRUL KHAN — Bombay High Court (2006-08-31)
DHIRAJBHAI S/O PREMJIBHAI PATEL and ANOR. v. STATE OF MAH. THR. SECY. URBAN DEVELOPMENT DEPT. and ORS. — Bombay High Court (2006-08-30)