D.D. SINHA, P.B. VARALE

403 recorded High Court judgment(s) · 2007–2009

Courts

Bombay High Court

403

OTHERS DISPOSED OFF	95
Dispossed Off/Dismiss for Default	89
ALLOWED	44
DISMISSED	44
Withdrawn	42
ALLOWED TO BE WITHDRAWN	40
Dismissed/Rule Discharged	27
REJECTED	6

MAROTI SADASHIV DONGRE, C-987 v. THE STATE OF MAH. THR. THE D.I.G. PRISONS (E) (R) AND ANR — Bombay High Court (2009-10-16)
PURUSHOTTAM S/O SAHEBRAO KUMBHARE (IN JAIL) v. STATE OF MAH. THR. P.S.O. JALALKHEDA — Bombay High Court (2009-10-16)
RAMESH S/O NARAYANRAO MANKAR v. HIGH COURT BOMBAY AND 3 OTHS — Bombay High Court (2009-10-16)
KISHOR S/O KHODABHAI GOHIL v. STATE OF MAH. THR. STATION HOUSE OFFICER, P.S. JARIPATKA AND 2 OTHS — Bombay High Court (2009-10-16)
DEVIDAS BALAJI RAUT (IN JAIL) v. STATE OF MAH. THR. THE SECY. HOM DEPTT AND ANR. — Bombay High Court (2009-10-16)
RAJESH NARAYAN TAMBE (C-4944) v. THE STATE OF MAH. THR. D.I.G. PRISONS (E) (R) NAGPUR AND ANR. — Bombay High Court (2009-10-16)
BIRSING S/O KAMAL JOSHI (C-7249) v. STATE OF CHATTISGARH THR. THE SUPDT. OF POLICE AND 2 OTHS — Bombay High Court (2009-10-16)
ABDUL SAYEEM ABDUL BASHIR, C-3782 v. THE SUPDT. OPEN DISTRICT PRISON, PAITHAN — Bombay High Court (2009-10-16)
PRAKASH S/O BHAGWANTRAO JADHAO v. STATE OF MAH. THR. ITS SECY. AND 2 OTHS — Bombay High Court (2009-10-16)
DNYANESHWAR LAXMAN WAGHE, C-1899 v. THE STATE OF MAH. THR. D.I.G. PRISONS (E) (R) AND ANR — Bombay High Court (2009-10-16)