LexD. D. SINHA,N. A. BRITTO
84 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 84 |
Disposal nature
| Disposed of | 54 |
| Allowed | 17 |
| Withdrawn | 8 |
| Rejected | 1 |
| Dismissed | 1 |
| Granted | 1 |
| Partly allowed | 1 |
| Rule discharged | 1 |
Recent judgments
- SHRI FILIPE NERY RODRIGUES,VELIM,SALCETE GOA. v. SHRI SADANAND M.SHET AND 2 ORS., — Bombay High Court (2005-12-21)
- SMT.VAISHALI SAMANT v. STATE OF GOA and ORS. — Bombay High Court (2005-12-21)
- STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., v. MRS. SHABARI M.MANJREKAR AND 4 ORS., — Bombay High Court (2005-12-21)
- SHRI JANARDHAN D. RAUT, BICHOLIM GOA. v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2005-12-21)
- THE CHIEF SECRETARY AND ANR., v. SHRI VASUDEV B. PRABHU VERLEKAR AND 7 ORS., — Bombay High Court (2005-12-21)
- DR.ANIL S.DINGE v. THE DIRECTOR OF HIGHER EDUCATION — Bombay High Court (2005-12-21)
- STATE THROUGH PUBLIC PROSECUTOR, PANAJI GOA v. DIGAMBER AZGOAKAR AND 2 ORS., — Bombay High Court (2005-12-20)
- SHRI DR.M.N.PAL v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2005-12-20)
- MR. N. DINAKARA SHETTY, PORVORIM, BARDEZ GOA. v. VIJAYA BANK AND 5 ORS., — Bombay High Court (2005-12-20)
- SHRI DR.M.N.PAL v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2005-12-20)