D.D. SINHA, F.M. REIS

906 recorded High Court judgment(s) · 2009–2010

Courts

Bombay High Court

906

Dispossed Off/Dismiss for Default	555
Withdrawn	167
Admitted/Allwd/Granted/Rule Absolute	109
Dismissed/Rule Discharged	69
Rejected at Admission Stage	5
Compromised.	1

UDAY SHANKARRAO DESHMUKH v. STATE OF MAHA THR SEC AND ANOTHER — Bombay High Court (2010-05-07)
VASANT S/O RAMCHANDRA DHANORE v. THE DIVISIONAL CASTE CERTIFICATE VERIFICATION SCRUTINY COMMITTEE, NAGPUR THR MEMBER SECRETARY and A — Bombay High Court (2010-05-07)
KU. YOGITA D/O HARISHCHANDRA KOLHEKAR v. ZP, WARDHA THR. ITS CHIEF EXECUTIVE OFFICER — Bombay High Court (2010-05-07)
SHREE PANDHARINATH MAHARAJ BAHUUDDESHIYA SHIKSHAN SANSTHA, PIMPALGAON THR PRESIDENT v. THE STATE OF MAHA. THR SECRETARY, MUMBAI AND OTHERS — Bombay High Court (2010-05-07)
DURGASHANKAR GHANSHYAM AGRAWAL v. STATE OF MAH. T HR. ITS SECTY., AND 2 ORS — Bombay High Court (2010-05-07)
LOKVIDHYA MAGASWARGIY SHIKSHAN PRASARAK MANDAL, PUSAD, THR SECRETARY v. THE UNION OF INDIA THR SECRETARY, DEPT OF SCHOOL, NEW DELHI AND OTHERS — Bombay High Court (2010-05-07)
SAINATH AGRO EDU SOC. SMT. DWARKABAI GAWANDE THR. ITS SECY v. THE UNION OF INDIA THR. ITS SECY DEPTT. OF SCHOOL EDU AND LITERACY AND OTHS — Bombay High Court (2010-05-07)
GANGADHAR BABURAO PARSHURAMKAR v. STATE OF MAHA. THR SECRETARY, RURAL DEVP. DEPT. MUMBAI AND OTHERS — Bombay High Court (2010-05-07)
SURESH NARAYANRAO SHINGANE v. STATE OF MAHA, THR SECRETARY, REVENUE DEPT. MUMBAI AND OTHERS — Bombay High Court (2010-05-06)
SHRIKANT S/O RAMAKANT SHERKAR THR. NATURAL GUARDIAN v. THE SCHEDULES TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE THR. ITS CHAIRMAN AND ANR — Bombay High Court (2010-05-06)