D. D. SINHA

158 recorded High Court judgment(s) · 2005–2007

Courts

Disposal nature

Recent judgments

• SPECIAL LAND ACQUISITION OFFICER AND ANR., v. SHRI PRABHAKAR JIVA NAIK GAUNKAR AND ORS., — Bombay High Court (2007-04-19)
• SMT. GOPIKA FONDU NAIK (SINCE. DEC.) THR. LRS. v. SHRI. TORU HONE NAIK (SINCE DEC.) THR. LRS. — Bombay High Court (2005-12-21)
• SHRI ASHOK BALE AND ANR., v. MR.AGNELO JOSE AUGUSTO PINTO AND 8 ORS., — Bombay High Court (2005-12-21)
• SHRI BABANI FOTU GAUDE(SIN.DEC.) THROUGH L.RS., v. PRABHAKER VITHAL SANGAOKAR,PONDA GOA — Bombay High Court (2005-12-20)
• VILLAGE PANCHAYAT OF SANCOALE REP.THROUGH ITS SARPANCH SHRI ROCOZINHO VALES,CORTALIM GOA. v. M/S ZUARI INDIAN OIL TANKING LTD.AND 2 ORS., — Bombay High Court (2005-12-20)
• SPECIAL LAND ACQUISITION OFFICER AND ANR., v. SHRI PRABHAKAR JIVA NAIK GAUNKAR AND ORS., — Bombay High Court (2005-12-20)
• SHREE SAUNSTHAN SHRI DEVKIKRISHNA RAVALNATH PANDA- v. SHRI SHANTADURGA KUMBHARJUVEKARIN,MARCEL — Bombay High Court (2005-12-16)
• ZUARI INDUSTRIES LTD., AND ANR., v. UNION OF INDIA THROUGH THE GENERAL MANAGER — Bombay High Court (2005-12-16)
• NATIONAL INSURANCE CO.LTD.,PANAJI GOA v. PRABHAKAR SITARAM PARAB AND 6 ORS., — Bombay High Court (2005-12-15)
• SHRI KESHAV PUTU GAUNTHANKAR AND 3 ORS., v. SHRI FOSSO VASU NAIK GAUNTHANKAR AND 2 ORS., — Bombay High Court (2005-12-15)