D.D. SINHA, A.R. JOSHI
489 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 489 |
Disposal nature
| Disposed Off | 177 |
| OTHERS DISPOSED OFF | 145 |
| Dismissed | 85 |
| Allowed | 22 |
| APPEAL DISMISSED/CONFIRMED | 18 |
| Allowed To be withdrawn | 11 |
| Dissmiss For Default/Non-Prosecution | 8 |
| Rejected | 6 |
Recent judgments
- ARJUN MACHINDRA PURI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- SHIVU CHANDRAM LONI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- MALLINATH GURUSIDDHAPPA BIRAJDAR and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- ARJUN MACHINDRA PURI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- RAJU BALARAM GUJRATHI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- MALLINATH GURUSIDDHAPPA BIRAJDAR and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- BABLYA S/O BALIRAM MADHVI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- SHIVU CHANDRAM LONI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- BHANUDAS BABA PANDHARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-09-06)
- GURURATNA MANIKCHAND BHANGE v. THE BHARAT PETROLEUM CORPORATION LIMITED AND ORS — Bombay High Court (2011-08-12)
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