LexD.D. SINHA, A.P. BHANGALE
2,496 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2496 |
Disposal nature
| Dispossed Off/Dismiss for Default | 1171 |
| Dismissed/Rule Discharged | 413 |
| Withdrawn | 407 |
| Admitted/Allwd/Granted/Rule Absolute | 209 |
| OTHERS DISPOSED OFF | 182 |
| DISMISSED | 28 |
| ALLOWED | 21 |
| Rejected at Admission Stage | 15 |
Recent judgments
- MOHD. YUSUF MOHD. SHAFI PUNJANI v. STATE OF MAH. THR. COLLECTOR, WASHIM AND 2 ORS — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED., NAGPUR. v. MR. RAJESH TRIBHUVAN TRIVEDI, NAGPUR AND ANOTHER. — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED IMPLEMENTS DIVISION, NAGPUR v. SANDEEP CHANDRABHAN GAWANDE and ANR. — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED IMPLEMENTS DIVISION v. SHYAM BHAURAO THAWARE and ANR. — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED., NAGPUR. v. MR. KISHOR RAMRAOJI GIRIPUNJE AND ANOTHER. — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED., NAGPUR. v. MR. RUPESH DEORAOJI GHATBANDHE, NAGPUR AND ANOTHER. — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED., NAGPUR. v. MR. DEORAO SHANKARRAO MASKE AND ANOTHER. — Bombay High Court (2011-12-23)
- MAHINDRA AND MAHINDRA LIMITED v. MR.VINOD N.GOURKHEDE AND ANOTHER — Bombay High Court (2011-12-23)
- MAHINDRA and MAHINDRA LIMITED., NAGPUR. v. MR. CHANDRASHEKHAR PRABHAKAR GAWALI AND ANOTHER. — Bombay High Court (2011-12-23)
- ANANTHA S/O BHIKAJI LOKHANDE v. THE MAH. STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUN. THR. ITS DIVSNL SECTY. — Bombay High Court (2011-12-23)