LexD.C.SRIVASTAVA, . H.K.RATHOD
83 recorded High Court judgment(s) · 2000–2000
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 83 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 36 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 30 |
| 26-DISMISSED @ ADM.STAGE | 9 |
| 35-ANY OTHER MODE @ ADM.STAGE | 4 |
| 46-ANY OTHER MODE @ FH | 3 |
| 44-PARTLY ALLOWED @ FH | 1 |
Recent judgments
- GUJ STATE ROAD TRANSPORT CORPN v. PUNABHAI JIVRAJBHAI VAGHASIA — Gujarat High Court (2000-09-08)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. VALLABHDBHAI NANJIBHAI MORVADIA — Gujarat High Court (2000-09-08)
- GUJARAT STATE RIAD TRANSPORT CORPORATION v. SAVITABEN DEVRAJBHAI — Gujarat High Court (2000-09-08)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. PARVATIBEN RAMJIBHAI — Gujarat High Court (2000-09-08)
- GUJ STATE ROAD TRANSPORT CORPN v. RAMJIBHAI DUNGARBHAI DOBARIA — Gujarat High Court (2000-09-08)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. KASHIBEN MOHANBHAI — Gujarat High Court (2000-09-08)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. JAYABEN RAMJIBHAI — Gujarat High Court (2000-09-08)
- GSRTC v. . — Gujarat High Court (2000-09-08)
- GUJARAT STATE ROAD TRANSPORT CORP. v. SHAMJIBHAI VIRJIBHAI DHEBARIA. — Gujarat High Court (2000-09-08)
- ASHWINKUMAR MANILAL SHAH v. CHHOTABHAI JETHABHAI PATEL — Gujarat High Court (2000-09-08)