D.C.SRIVASTAVA

697 recorded High Court judgment(s) · 1998–2001

Courts

Gujarat High Court

697

38-RULE ABSOLUTE/ALLOWED @ FH	337
39-RULE DISCHARGED/DISMISSED @ FH	271
26-DISMISSED @ ADM.STAGE	28
35-ANY OTHER MODE @ ADM.STAGE	28
46-ANY OTHER MODE @ FH	20
40-WITHDRAWN @ FH	8
42-RULE DISCHARGED @ FH	2
28-REJECTED @ ADM.STAGE	1

ANANTRAI KANHAYALAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2001-08-17)
MANOJBHAI BHAGWANDAS SHAH v. STATE OF GUJARAT — Gujarat High Court (2001-08-17)
BILAL SIDDIQUE SAMA v. STATE OF GUJARAT — Gujarat High Court (2001-08-16)
BHARATBHAI AMARATBHAI KOTHARI v. SALIM ALLANUR QURESHI — Gujarat High Court (2001-08-14)
C B I THRO' SUPERINTENDENT OF POLICE v. STATE OF GUJARAT — Gujarat High Court (2001-08-13)
KANTILAL DHANJIBHAI KARIA v. STATE OF GUJARAT — Gujarat High Court (2001-08-13)
C B I THROUGH SUPDT OF POLICE v. STATE OF GUJARAT — Gujarat High Court (2001-08-13)
M/S NICOSULF INDUSTRIES & EXPORTS PVT LTD v. STATE OF GUJARAT — Gujarat High Court (2001-08-08)
JAYESH RAMESHBHAI SHAH v. STATE OF GUJARAT — Gujarat High Court (2001-08-07)
M/S GATI CARGO MANAGEMENT SERVICE A DIV.OF M/S GATI LTD v. STATE OF GUJARAT — Gujarat High Court (2001-08-01)