D.BHARATHA CHAKRAVARTHY, V. LAKSHMINARAYANAN
23 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| DISPOSED OF | 12 |
| ORDERED | 4 |
| DISMISSED | 4 |
| WITHDRAWN DISMISSED | 3 |
Recent judgments
- J.SATHYAN PRAVEEN v. THE STATE LEVEL ENVIRONMENTAL IMPACT — Madras High Court (2023-10-26)
- SANMUGAM v. THE DISTRICT COLLECTOR — Madras High Court (2023-10-26)
- D.SURESHBABU v. JOINT COMMISSIONER — Madras High Court (2023-10-26)
- R. DURAISAMY v. INDIAN OVERSEAS BANK — Madras High Court (2023-10-26)
- RAJENDIRAN v. THE DISTRICT COLLECTOR — Madras High Court (2023-10-26)
- M/S.MIRA EXPORTS v. THE AUTHORIZED OFFICER, — Madras High Court (2023-10-26)
- DIVYA v. THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT — Madras High Court (2023-10-26)
- K.PARI v. STATE OF TAMIL NADU — Madras High Court (2023-10-26)
- M.GUNASEKARAN v. THE DISTRICT COLLECTOR — Madras High Court (2023-10-26)
- GOPI @ KARUNA v. THE INSPECTOR OF POLICE, — Madras High Court (2023-10-26)
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