D.BHARATHA CHAKRAVARTHY, R. POORNIMA

35 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• Loganathan v. The State of Tamilnadu, Rep. by The Superintendent of Police, — Madras High Court (2026-05-20)
• Geethalakshmi v. The District Collector — Madras High Court (2026-05-20)
• Risavu Mohamed v. The Authorized Officer — Madras High Court (2026-05-20)
• P.Suresh v. The District Collector, — Madras High Court (2026-05-20)
• Rameshkumar v. The Secretary — Madras High Court (2026-05-20)
• Saisamary alias Jayanthi v. The District Collector — Madras High Court (2026-05-20)
• Esakkiammal v. The Home Secretary, — Madras High Court (2026-05-20)
• Saravanan v. The State of Tamil Nadu — Madras High Court (2026-05-20)
• Meenakshi v. The Branch Manager — Madras High Court (2026-05-20)
• R.Kathiresan, v. R.Chellam, — Madras High Court (2026-05-20)