D.BHARATHA CHAKRAVARTHY
4,725 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4725 |
Disposal nature
| DISPOSED OF | 1866 |
| ORDERED | 785 |
| DISMISSED | 660 |
| ALLOWED | 582 |
| CLOSED | 183 |
| WITHDRAWN DISMISSED | 148 |
| DISMISSED AS INFRUCTUOUS | 131 |
| PARTLY ALLOWED | 117 |
Recent judgments
- MESTON COLLEGE OF EDUCATION, v. Dr. K. Gopal, I.A.S and 2 others — Madras High Court (2025-06-09)
- B. Ilamparithi, v. Thiru. Gagandeep Singh Bedi, IAS., and 2 others — Madras High Court (2025-06-09)
- D.Gnanadoss v. The State rep by — Madras High Court (2025-06-09)
- VAITHILINGAM v. THE CHIEF SECRETARY TO GOVERNMENT, — Madras High Court (2025-06-09)
- THE DOVETON-CORRIE PROTESTANT v. M/S.DHONADHI HITECHINNOVATIONS — Madras High Court (2025-06-06)
- S.Senthilkumar v. The State Rep by, Inspector of Police — Madras High Court (2025-06-06)
- M.VELSABARESWARAN v. N.JOTHILINGAM — Madras High Court (2025-06-06)
- R.SADASIVAM v. M.PONGALIAPPAN — Madras High Court (2025-06-06)
- R.DEVADOSS v. MRS.S.CHAKRAVARTHY — Madras High Court (2025-06-06)
- A.GULAB v. A.TASNEEM BANU — Madras High Court (2025-06-06)
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