D.BHARATHA CHAKRAVARTHY

5,451 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• Syed Ali v. The Tamil nadu Waqf Board — Madras High Court (2026-06-03)
• S.P.Subramaniyan v. V. Mazhilan — Madras High Court (2026-06-03)
• Syed Ali v. The Tamil nadu Waqf Board — Madras High Court (2026-06-03)
• Syed Ali v. The Chief Executive Officer — Madras High Court (2026-06-03)
• Mazhilan V v. The Commissioner — Madras High Court (2026-06-03)
• K.Pangajam v. The Sub-Registrar — Madras High Court (2026-06-02)
• Rajapriya v. The Sub Registrar, — Madras High Court (2026-06-02)
• J.Muthukumari v. The Dean / The Head of the Department — Madras High Court (2026-06-02)
• Ladu Singh Bhati v. The State Tax Officer — Madras High Court (2026-06-02)
• TAMILNADU QUARRY AND CRUSHER OWNERS WELFARE ASSOCIATION v. The Commissioner of geology and Mining — Madras High Court (2026-06-01)