D.BHARATHA CHAKRAVARTHY

18,162 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

18162

DISPOSED OF	11123
Re-Transferred to Trial Court	6166
ORDERED	203
CLOSED	189
DISMISSED	154
ALLOWED	144
PARTLY ALLOWED	68
DISMISSED AS INFRUCTUOUS	25

S.M.A.K.Aazam Fakhri v. Government of tamilnadu — Madras High Court (2026-04-07)
S.MANIKANDAN v. THE MANAGEMENT — Madras High Court (2026-04-02)
MURUGAN (DIED) v. THE MANAGING DIRECTOR — Madras High Court (2026-03-30)
THE VICE PRESIDENT v. JOINT COMMISSIONER OF LABOUR (MINIMUM WAGES) — Madras High Court (2026-03-27)
V.MANOGARAN v. THE MANAGEMENT — Madras High Court (2026-03-26)
RUKMINI MATRICULATION SCHOOL v. THE STATE OF TAMIL NADU — Madras High Court (2026-03-26)
The Management of Manali v. The Presiding Officer — Madras High Court (2026-03-25)
President v. MR.Latha Govindasamy — Madras High Court (2026-03-12)
Dr. P. Parthiban v. The State of Tamil Nadu, — Madras High Court (2026-03-11)
The General secretary v. The Management — Madras High Court (2026-03-10)