D.B. BHOSALE, U.D. SALVI
67 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 67 |
Disposal nature
| Disposed Off | 30 |
| (unspecified) | 22 |
| Rule Discharged | 6 |
| Dismissed | 4 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Rule Made Absolute | 1 |
| APPEAL ALLOWED/REVERSED | 1 |
Recent judgments
- ROYAL HOTEL AND BEER BAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-05-06)
- KRANTI SAHAKARI SAKHAR KARKHANA LTD., v. STATE LEVEL MACHINERY PURCHASE COMMITTEE, AND ANR — Bombay High Court (2011-05-06)
- SADANAND HINDU VISHRANTI GRUHA BAR AND RESTAURANT v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-05-06)
- KRANTI SAHAKARI SAKHAR KARKHANA LTD., v. STATE LEVEL MACHINERY PURCHASE COMMITTEE, AND ANR — Bombay High Court (2011-05-06)
- KISANVEER SAHAKARI SAKHAR KARKHANA LTD. v. LAXMANRAO P.JADHAV-PATIL and ORS. — Bombay High Court (2011-05-06)
- KISANVEER SAHAKARI SAKHAR KARKHANA LTD. v. LAXMANRAO P.JADHAV-PATIL and ORS. — Bombay High Court (2011-05-06)
- VISHWAS NAMDEO MALI v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-05-05)
- JAKIR HUSSAIN A GAFUR SHERIKAR v. SWAMI SAMARTH SAHAKARI BANK LTD., AND ORS — Bombay High Court (2011-05-05)
- JAKIR HUSSAIN A GAFUR SHERIKAR v. SWAMI SAMARTH SAHAKARI BANK LTD., AND ORS — Bombay High Court (2011-05-05)
- STEEL AUTHORITY OF INDIA LTD. v. THE BOMBAY METROPOLITAN REGION IRON AND STEEL MARKET COMMITTEE AND ANR. — Bombay High Court (2011-05-05)
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