D.B. BHOSALE, RAJESH G. KETKAR
35 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 35 |
Disposal nature
| APPEAL DISMISSED/CONFIRMED | 22 |
| OTHERS DISPOSED OFF | 7 |
| Disposed Off | 4 |
| ABATED | 1 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
Recent judgments
- DEEPTI AKHILESH DAGA v. AKHILESH RAMKUMAR DAGA — Bombay High Court (2011-10-12)
- AMRUTA AJIT SALVI v. AJIT VASANT SALVI — Bombay High Court (2011-10-12)
- DEEPTI AKHILESH DAGA v. AKHILESH RAMKUMAR DAGA — Bombay High Court (2011-10-12)
- MANU RAJAT CHOUDHARY v. RAJAT CHOUDHARY — Bombay High Court (2011-10-11)
- STATE OF MAHARASHTRA. v. RAJENDRA LAXMAN BHOKARE. — Bombay High Court (2010-09-24)
- STATE OF MAHARASHTRA. v. PARMINDERSINGH RATANSINGH BHOMARA AND ORS. — Bombay High Court (2010-09-16)
- STATE v. RAGHUNATH NARAYAN PALAYEKAR and ORS. Vs RAGHUNATH NARAYAN PALAYEKAR AND OTHERS. — Bombay High Court (2010-09-16)
- STATE v. ARUN MAHADU VADGHULE and ANR. Vs SHRI ARUN MAHADU VADGHULE AND ANOTHER — Bombay High Court (2010-09-16)
- STATE OF MAHARASHTRA. v. MAHADEO JANU PAWAR AND ORS. — Bombay High Court (2010-09-14)
- STATE v. GANU PANDU KHOT and 11 ORS. Vs SHRI GANU PANDU KHOT AND OTHERS — Bombay High Court (2010-09-09)
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