D.B.BHOSALE, P.B. VARALE

699 recorded High Court judgment(s) · 2009–2010

Courts

Bombay High Court

699

Dispossed Off/Dismiss for Default	287
Admitted/Allwd/Granted/Rule Absolute	221
Dismissed/Rule Discharged	127
Withdrawn	54
Rejected at Admission Stage	10

SHRI. ARUN S/O SUBHASHCHANDRA CHOPRA, THR POWER OF ATT. v. ASHITA W/O ARUN CHOPRA — Bombay High Court (2010-08-18)
SMT. SUPRIYA W/O CHANDAN TRIVEDI v. CHANDAN S/O DILIP TRIVEDI — Bombay High Court (2010-08-18)
BABY D/O RAMCHANDRA KHANGAR v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2010-08-18)
SHRI BABURAO S/O DOMAJI SHENDE v. THE ZP, BHANDARA THR. C.E.O. AND ANR — Bombay High Court (2010-08-18)
MRS. MARIA LCP MONTERIO v. N.M.C. THR ITS MUNICIPAL COMMISSIONER, NAGPUR ANR. — Bombay High Court (2010-08-18)
DIVSNL CONTROLLER, MAH. STATE ROAD TRANSPORT CORPORATION v. SMT. PUSHPABAI WD/O PRAVIN PALVE AND 2 ORS — Bombay High Court (2010-08-18)
CHANDRAKALABAI SHANKARRAO BUNDE v. STATE OF MAH. THR. SECTY., and 2 OTRS — Bombay High Court (2010-08-18)
BHAKTAJI S/O GOPAJI MAGAR v. STATE OF MAHARASHTRA,THR.COLLECTOR,BULDHANA, — Bombay High Court (2010-08-18)
GULABRAO S/O LAXMAN MANKHAIR v. SAU. BANABAI W/O SHANKAR KOLHE AND ANR. — Bombay High Court (2010-08-17)
M/S. SURETECH HOSPITAL and RESEARCH CENTRE LTD. THRU. ITS CHAIRMAN v. MAH. AIRPORT DEVLP. CO. LTD. THRU. ITS VICE CHAIRMAN and 3 ORS. — Bombay High Court (2010-08-17)