D. B. BHOSALE,N. A. BRITTO

157 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• MRS. HENRIQUETA MARIA JULIETA LEONOR PEREIRA DE SA E SOUZA ALIAS JULIETA DE SOUZA AND ANR., v. STATE OF GOA THROUGH SECRETARY REVENUE AND 2 ORS., — Bombay High Court (2008-02-27)
• MRS. MARY RA0 ALIAS DARALA MARY v. STATE GOA and ORS. — Bombay High Court (2008-02-06)
• SHRI. MADHUKAR S. BUDGE AND 6 ORS., v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2008-01-30)
• VIVIAN NIWAS CHARITABLE SOCIETY v. SPECIAL LAND ACQUISITION OFFICER (N) IRRIGATION DEPT (G.T.I.D.C.) AND ANR., — Bombay High Court (2008-01-30)
• SHRI. RAVI HUNSHAL v. THE CORPORATION OF THE CITY OF PANAJI THROUGH COMMISSIONER AND ANR., — Bombay High Court (2008-01-29)
• SHRI. RAVI HUNSHAL v. THE CORPORATION OF THE CITY OF PANAJI THROUGH COMMISSIONER AND ANR., — Bombay High Court (2008-01-29)
• THE PRESIDENT OF OUR LADY OF PIETY CHURCH v. STATE OF GOA THROUGH DY. COLLECTOR AND SDO PONDA AND ANR., — Bombay High Court (2008-01-28)
• RAVISH INFUSIONS LTD. REP.BY ITS DIRECTOR SHRI RAJIV CHAWLA v. NAT STEEL EQUIPMENT PVT.LTD.,MUMBAI. — Bombay High Court (2008-01-28)
• M/S. MRF LIMITED, PONDA, GOA. v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2008-01-28)
• MR. DILKUSH FOTU DESSAI v. THE GOA LEGISLATIVES FORUM THROUGH SECRETARY AND ANR., — Bombay High Court (2008-01-28)