LexD.B. BHOSALE, M.L. TAHALIYANI
68 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 68 |
Disposal nature
| Disposed Off | 27 |
| OTHERS DISPOSED OFF | 11 |
| Dismissed | 4 |
| Allowed To be withdrawn | 3 |
| PARTLY ALLOWED PARTLY DISMISSED | 3 |
| Allowed | 3 |
| APPEAL DISMISSED/CONFIRMED | 3 |
| ABATED | 2 |
Recent judgments
- RAKESH DATTATRAYA MIRJAKAR v. AVANTI @ POOJA RAKESH MIRAJKAR — Bombay High Court (2011-10-21)
- SACHIN SURESH SAWANT v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-10-20)
- ASHOK KRUSHNA GALANDE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-10-19)
- VARSHA RAMESH PANCHAL v. RAMESH JETHALAL PANCHAL — Bombay High Court (2011-10-19)
- JOINT ACTION FORUM OF WESTERN RAILWAY AND CENTRAL RAILWAY MOTORMAN AND 3 ORS. v. THE UNION OF INDIA AND 4 ORS. — Bombay High Court (2011-10-18)
- VIJAY VITHAL CHAVAN v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2011-10-17)
- GAURI SANJAY BHOSALE v. SANJAY RAGHUNATH BHOSALE — Bombay High Court (2011-10-17)
- FORWARD SEAMEN'S UNION OF INDIA v. UNION OF INDIA AND 3 ORS., — Bombay High Court (2011-10-17)
- KARBHARI LAHANU GARJE, THE SECRETARY, SHIVKRUPA SHIKSHAN PRASARAK MANDAL v. THE ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE, THANE AND 6 ORS. — Bombay High Court (2011-10-13)
- PUSHKARDATTA NARSINGH DAVE D.H. SUVARNA PUSHKARDATTA DAVE AND OTHRS v. DEEPIKA @ DEEPALI BHARAT DAVE -MINOR-GUARDIAN MANISHA BHARAT DAVE @ MANISHA RAJESH DAVE — Bombay High Court (2011-10-13)