LexD.B. BHOSALE
12,113 recorded High Court judgment(s) · 2003–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 12113 |
Disposal nature
| Disposed Off | 3802 |
| Dismissed | 1321 |
| OTHERS DISPOSED OFF | 1038 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 961 |
| Allowed | 868 |
| DISPOSED OFF | 601 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 571 |
| Allowed To be withdrawn | 471 |
Recent judgments
- INDIRABAI GANPAT KAMBLE (DECD) BY LRS. BHIKOBA G. KAMBLE AND ANR. v. DATTATRAY GOVIND PALANGE (DECD) BY LRS. LAXMIBAI D. PALANGE AND ORS. — Bombay High Court (2013-06-13)
- MANOHAR LAXMAN TARI AND ORS v. GOVIND SAHADEO TARI THR LR SMT GOPIKA GOVIND TASRI AND ORS — Bombay High Court (2012-11-22)
- MANOHAR LAXMAN TARI AND ORS v. GOVIND SAHADEO TARI THR LR SMT GOPIKA GOVIND TASRI AND ORS — Bombay High Court (2012-11-22)
- BABU DEWOO RAMA FARLE v. THE MAHARASHTRA STATE HOUSING AREA DEVELOPMENT AUTHORITY AND ANR. — Bombay High Court (2011-12-21)
- BABU DEWOO RAMA FARLE v. THE MAHARASHTRA STATE HOUSING AREA DEVELOPMENT AUTHORITY AND ANR. — Bombay High Court (2011-12-21)
- SUBHASH SHANKAR KEMBARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-12-08)
- DHONDIRAM SHANKAR MASAL AND ANR. v. NANA NARAYAN MASAL AND ORS. — Bombay High Court (2011-11-23)
- DHONDIRAM SHANKAR MASAL AND ANR. v. NANA NARAYAN MASAL AND ORS. — Bombay High Court (2011-11-23)
- DHONDIRAM SHANKAR MASAL AND ANR. v. NANA NARAYAN MASAL AND ORS. — Bombay High Court (2011-11-23)
- DHONDIRAM SHANKAR MASAL AND ANR. v. NANA NARAYAN MASAL AND ORS. — Bombay High Court (2011-11-23)