LexD.APPA RAO
85 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 85 |
Disposal nature
| DISMISSED NO COSTS | 40 |
| DISPOSED OF NO COSTS | 21 |
| (unspecified) | 12 |
| DISMISSED | 8 |
| ALLOWED NO COSTS | 2 |
| PARTLY ALLOWED NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- G.Vishweshwar Rao, v. B.Veereshalingam, — Telangana High Court (2007-09-13)
- Prasadula Venkat Ramana, v. The Special Deputy Tahasildar, — Telangana High Court (2007-03-09)
- K.V.B.G.R.Naidu, v. State of Andhra Pradesh, — Telangana High Court (2006-09-11)
- Sellam Pallamsetty, v. The Chairman, — Telangana High Court (2006-09-11)
- The Cuddapah Vegitable Merchants Association, v. The Municipal Corporation of Kadapa, — Telangana High Court (2006-08-04)
- P. Samba Reddy v. The Deputy Chief Mining Engineer, — Telangana High Court (2006-08-02)
- M. Suresh Kumar, v. Government of Andhra Pradesh, — Telangana High Court (2006-08-02)
- M.A. Waheed, S/o Mohd Shareef, v. The District Educational Officer, — Telangana High Court (2006-07-26)
- Smt.CH.Yesu Mariamma v. The A.P.S.R.T.C. — Telangana High Court (2006-07-26)
- Namala Satyanarayana v. Sala Venkata Seetaramaswamy — Telangana High Court (2006-07-19)