D.A.MEHTA, . HARSHA DEVANI

607 recorded High Court judgment(s) · 2004–2008

Courts

Gujarat High Court

607

46-ANY OTHER MODE @ FH	251
39-RULE DISCHARGED/DISMISSED @ FH	173
38-RULE ABSOLUTE/ALLOWED @ FH	122
26-DISMISSED @ ADM.STAGE	41
28-REJECTED @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	5
40-WITHDRAWN @ FH	5
27-WITHDRAWN @ ADM.STAGE	2

AMBALAL J.DOSHI v. BHARAT TRADERS, — Gujarat High Court (2008-10-08)
THE COMMISSIONER OF CUSTOMS, v. M/S HINDALCO INDUSTRIES LTD. — Gujarat High Court (2008-09-24)
R L KALTHIA SHIP BREAKING PVT LTD v. COMMISSIONER OF CUSTOMS (PREVENTIVE) — Gujarat High Court (2008-09-24)
COMMISSIONER OF CUSTOMS v. HINDALCO INDUSTRIES LTD. — Gujarat High Court (2008-09-24)
RELIANCE COMMUNICATIONS LIMITED v. JUNAGADH MUNICIPAL CORPORATION — Gujarat High Court (2008-09-09)
THE COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD - II v. MAIZE PRODUCTS — Gujarat High Court (2008-08-25)
JAYANT EXTRACTION IND.PVT.LTD v. NAGAR PALIKA OF BEDI — Gujarat High Court (2008-08-21)
SHIRIN ESTATES PVT. LTD. v. STATE OF GUJARAT — Gujarat High Court (2008-08-14)
THE COMMISSIONER OF CUSTOMS v. SENOR METALS PVT. LTD. — Gujarat High Court (2008-08-12)
SARVARIYA EXPORTS LTD. v. O.L. OF URMI OIL LIMITED — Gujarat High Court (2008-08-11)