D.A.MEHTA, . H.B.ANTANI

74 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	31
42-RULE DISCHARGED @ FH	30
46-ANY OTHER MODE @ FH	5
39-RULE DISCHARGED/DISMISSED @ FH	4
40-WITHDRAWN @ FH	4

ASTHA LAXMI DEVELOPERS v. M C SHAH — Gujarat High Court (2008-08-08)
SHIVCHAND MATHURDAS GUPTA v. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 — Gujarat High Court (2008-08-08)
KAPURCHAND KAKARAM BANSAL v. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 — Gujarat High Court (2008-08-08)
CARGO CLEARING AGENCY (GUJARAT) v. JOINT COMMISSIONER OF INCOME TAX — Gujarat High Court (2008-08-08)
BHASKAR PLASTICS PVT LTD v. DY COMMISSIONER OF INCOME TAX (ASSESSMENT) — Gujarat High Court (2008-07-03)
S J SANGHVI v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2008-07-03)
ARVIND B RANA v. INCOME TAX SETTLEMENT COMMISSIONER — Gujarat High Court (2008-07-03)
M/S.SHREEJI SHROFF v. COMMISSIONER OF INCOME TAX-II — Gujarat High Court (2008-07-02)
RAJOO ENGINEERS LTD. v. DY.COMMISSIONER OF INCOME TAX — Gujarat High Court (2008-07-02)
PREHLADBHAI NARANBHAI PATEL v. N.K.C NAIR — Gujarat High Court (2008-07-02)