D.A.MEHTA, . BANKIM.N.MEHTA

20 recorded High Court judgment(s) · 2008–2008

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	6
38-RULE ABSOLUTE/ALLOWED @ FH	5
46-ANY OTHER MODE @ FH	4
39-RULE DISCHARGED/DISMISSED @ FH	4
42-RULE DISCHARGED @ FH	1

PARSHWANATH CEMENT CO. LTD. v. NILESH SAVJIBHAI PATEL — Gujarat High Court (2008-10-15)
STATE BANK OF INDIA v. OFFICIAL LIQUIDATOR OF COMMERCIAL AHMEDABAD MILLS CO. — Gujarat High Court (2008-09-26)
TEXTILE LABOUR ASSOCIATION v. O.L. OF COMMERCIAL AHMEDABAD MILLS LTD. — Gujarat High Court (2008-09-26)
OFFICIAL LIQDR. BEING LIQDR.OF COMMERCIAL AHMEDABAD MILL CO. v. TEXTILE LABOUR ASSOCIATION — Gujarat High Court (2008-09-26)
ROSHANLAL S JAIN & OTHERS (A O P) v. DEPUTY COMMISSIONER OF INCOME-TAX (ASSESSMENT) — Gujarat High Court (2008-09-23)
MANOJKUMAR P RATHOD & OTHERS (A O P) v. DEPUTY COMMISSIONER OF INCOME-TAX (ASSESSMENT) — Gujarat High Court (2008-09-23)
GUJARAT PETROSYNTHESE LTD. v. P L RUNGTA — Gujarat High Court (2008-09-22)
COMMISSIONER OF INCOME TAX v. FAG PRECISION BEARING LTD. — Gujarat High Court (2008-09-22)
M/S. GEETA PRINTS LTD. v. M/S. UNIVERSAL ENETERPRISE — Gujarat High Court (2008-09-19)
GEETA PRINTS LTD. v. FALCON INDUSTRIES — Gujarat High Court (2008-09-19)