D.A.MEHTA

701 recorded High Court judgment(s) · 2000–2008

Courts

Gujarat High Court

701

38-RULE ABSOLUTE/ALLOWED @ FH	421
39-RULE DISCHARGED/DISMISSED @ FH	77
46-ANY OTHER MODE @ FH	49
42-RULE DISCHARGED @ FH	42
28-REJECTED @ ADM.STAGE	37
35-ANY OTHER MODE @ ADM.STAGE	36
40-WITHDRAWN @ FH	22
26-DISMISSED @ ADM.STAGE	10

BIPINBHAI I GONAWALA PRESIDENTNEW SURAT ELE.CONTRACTOR ASSO. v. SRAT ELECTRICITY CO.LTD. — Gujarat High Court (2008-12-19)
STATE OF GUJARAT v. GUJARAT REVENUE TRIBUNAL — Gujarat High Court (2008-12-18)
VIJAYGAURI WD/O VISHNUPRASAD NATHALAL BHATT v. STATE OF GUJARAT — Gujarat High Court (2008-12-18)
MEHTA SECURITIES LTD v. OTC EXCHANGE OF INDIA — Gujarat High Court (2008-12-17)
DEVSHIBHAI G PATEL v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
MOHANJI GAMAJI THAKOR v. AGRICULTURE PRODUCE MARKET COMMITTEE — Gujarat High Court (2008-12-17)
AMINABEN FAKIRMOHEMMED VADGAMA v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
DAVUDBAI PUJABHAI DARVADIYA v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
RATANJI VIRAJI THAKOR v. AGRICULTURE PRODUCE MARKET COMMITTEE — Gujarat High Court (2008-12-17)
RAMUBHAI BALUBHAI PATEL THR'HIS HEIRS & LEGAL REPRE. v. HASMUKHBHAI KHANDUBHAI VASHI THR' HIS HEIRS AND L.R. — Gujarat High Court (2008-12-16)