CRIMINAL(SINGLE BENCH) CASE BEFORE HMJ PRADEEP NANDRAJOG

40 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• I.T.P.O. & ORS. v. GOVT. OF N.C.T. OF DELHI & ORS — Delhi High Court (2011-10-12)
• VINEET JAIN v. NCT OF DELHI & ORS. — Delhi High Court (2011-10-10)
• DURBAR GANGULY v. N.C.T. OF DELHI & ANR. — Delhi High Court (2011-10-10)
• MAHINDER MOHAN GUPTA v. N.C.T. OF DELHI & ANR. — Delhi High Court (2011-10-10)
• MANOJ CG v. NCT OF DELHI & ORS — Delhi High Court (2011-10-10)
• ARINDAM SEN GUPTA & ANR v. N.C.T OFR DELHI & ORS — Delhi High Court (2011-10-10)
• CHANDAN MITRA v. N.C.T. OF DELHI & ANR. — Delhi High Court (2011-10-10)
• JAGRAN PRAKASHAN LTD. & ORS. v. N.C.T. OF DELHI & ANR. — Delhi High Court (2011-10-10)
• S V ARUMUGAM v. STATE & ANR. — Delhi High Court (2011-09-30)
• D.K.GOEL v. THE STATE NCT OF DELHI & ANR — Delhi High Court (2011-09-30)