CM TOTLA

590 recorded High Court judgment(s) · 2007–2011

Courts

Disposal nature

Recent judgments

• MANI RAM v. STATE — Rajasthan High Court (2011-08-23)
• MOHAMMED SABIR v. STATE — Rajasthan High Court (2011-08-17)
• MALKIT SINGH v. STATE — Rajasthan High Court (2011-08-16)
• GORU LAL @ GORU v. STATE — Rajasthan High Court (2011-05-05)
• SHIV NATH v. STATE — Rajasthan High Court (2011-03-07)
• BABULAL and ANR v. STATE — Rajasthan High Court (2010-10-07)
• SURENDRA SINGH RATHORE v. STATE and ANR. — Rajasthan High Court (2010-09-28)
• KAILASH and ORS. v. STATE and ANR. — Rajasthan High Court (2010-09-23)
• PARMENDRA SINGH v. STATE OF RAJ. — Rajasthan High Court (2010-08-26)
• PEMA RAM v. STATE — Rajasthan High Court (2010-08-12)